Kishor Shinh Bhavsinh Rathod And ... vs The State Of Maharashtra
2022 Latest Caselaw 10738 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 323 OF 2020

 Kishor Shinh Bhavsinh Rathod And Anr         ....APPLICANT
             V/S
 The State Of Maharashtra                    ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2849 OF 2021

Mayur Suresh Sukhdar ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 4224 OF 2021

Sushilkumar Aasekanna Aadidravid ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3620 OF 2021

Manoj Tejraj Jain ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2483 OF 2021

Bharat Shinh @ Mama Katiya S/o Ranjitsinh ....APPLICANT Katiya

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V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1200 OF 2022

Hardipsingh Indersingh Gil ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3449 OF 2021

Jai Mulji Mukhi ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2955 OF 2021

Sagar Suresh Powale ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3646 OF 2021

Jay Mulji Mukhi ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Mr.Anil Lalla a/w Aditya Singh i/b Rahul Arote, Tanvi Mahadik for the Applicant in BA No.323/2020. Mr.Taraq Sayed for Applicant in BA No.1200/2022, 2849/2021, 4224/2021. Vikaram Nankani a/w Mehul Talesa, Virendra

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Pandey, Prasanna Naboodiri, Roshil Nichani for Applicant in BA NO. 3620/2021.

Mr.Vivek Punjabi a/w Ms.K. Mehta for Applicant in BA No.3646/2021. Mr.Madan Gupta for Applicant in BA No.2483/21, 2955/2021. Mr.Shishir Hiray, SPP for the State. Mrs.A.A. Takalkar, APP for the State.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 14th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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