Satyabhamabai W/O Sagar ... vs State Of Maharashtra, Thr. ...
2022 Latest Caselaw 10684 Bom

                                                            1                                       2-wp-2070-22.odt

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                             NAGPUR BENCH, NAGPUR.

                                               WRIT PETITION NO. 2070 OF 2021
                                         Mrs. Satyabhamabai W/o. Sagar Tembhurne
                                                                      Vs.
                                                 State of Maharashtra and others
                       ------------------------------------------------------------------------------------------------
                       Office Notes, Office Memoranda of                        Court's or Judge's Order
                       Coram, appearances, Court's Orders
                       or directions and Registrar's order
                               Shri V. N. Patre, Advocate for petitioner.
                               Mrs. Hemlata Jaipurkar, AGP for respondent nos. 1 to 4/State.



                               CORAM :-         A. S. CHANDURKAR & M. W. CHANDWANI, JJ.

DATED :- 13.10.2022

The judgment dated 07.10.2022 is corrected to incorporate the name of the learned Judge who has delivered the judgment. The correction be carried out accordingly and the corrected judgment be uploaded thereafter.

(M. W. CHANDWANI, J.) (A. S. CHANDURKAR, J.)

Digitally signed by JAISWAL JAISWAL RAJNESH RAJNESH RAMESH RAMESH Date:

2022.10.13 17:46:14 +0530

RR Jaiswal