Citation : 2022 Latest Caselaw 10675 Bom
Judgement Date : 13 October, 2022
1 914 apeal659.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPEAL NO.659 OF 2022
Indermohan Singh s/o Suvender Singh Sethi Vs. Prashant s/o Suresh Thorat
_____________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri Y.B. Mandpe, Advocate for respondent.
CORAM : G.A. SANAP, J.
DATE : OCTOBER 13, 2022.
Appellant's advocate is absent. Today this appeal is listed before this Court for consideration of the prayer for grant of leave to file appeal against impugned judgment and order.
2. Since appellant's advocate is absent, place this matter for passing appropriate orders, after three weeks.
JUDGE
Wagh
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