Ashutosh Bhatt And Co. And 2 Ors vs Rajesh Harish Sharma
2022 Latest Caselaw 10450 Bom

                                                     42-COMSS-23-22+.DOC

                                                          Sayali Upasani



        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION
                   IN ITS COMMERCIAL DIVISION


          COMMERCIAL SUMMARY SUIT NO.23 OF 2022
                                WITH
           SUMMONS FOR JUDGMENT NO.29 OF 2022
                                  IN
          COMMERCIAL SUMMARY SUIT NO.23 OF 2022


Ashutosh Bhatt & Co.,                                   ...Plaintiff
                   Vs
Rajesh Harish Sharma                                 ...Defendant

Adv. Aseem Naphade a/w Adv. R. Shaikh i/b Adv. Ramiz
      Shaikh, for Plaintiff.
Ms. Mona Malvade, for Defendant.

                          CORAM:        N. J. JAMADAR, J.

                          DATED :       10th OCTOBER, 2022

PC:-

At the request of the learned Counsel for the parties, list the

Summons for Judgment for hearing on 17th November, 2022.

[N. J. JAMADAR, J.]