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Mr. Sanjay S. Bhalerao vs Rupee Co-Operative Bank Ltd And ...
2022 Latest Caselaw 10326 Bom

Citation : 2022 Latest Caselaw 10326 Bom
Judgement Date : 6 October, 2022

Bombay High Court
Mr. Sanjay S. Bhalerao vs Rupee Co-Operative Bank Ltd And ... on 6 October, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11957 OF 2022

 Mr. Sanjay S. Bhalerao                                 ....PETITIONER
             V/S
 Rupee Co-operative Bank Ltd And Anr                  ....RESPONDENT

Mr. R. M. Haridas for Petitioner

Mr. P. P. Pujari AGP for State

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 6th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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