Shar Metal Scrap Co.Ltd vs Miraj Metals And 3 Ors
2022 Latest Caselaw 10178 Bom

                                                                        P-2-SJ-86-19+.DOC

                                                                             Sayali Upasani



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION

SANTOSH                        SUMMONS FOR JUDGMENT NO.86 OF 2019
SUBHASH
KULKARNI
Digitally signed by
                                                      IN
SANTOSH
SUBHASH
KULKARNI
Date: 2022.10.06
15:09:00 +0530
                                    COMMERCIAL SUIT NO.1415 OF 2019


                      Shar Metal Scrap Co. Ltd                             ...Plaintiff
                                         Vs
                      Miraj Metals & Ors                                ...Defendants

                      Adv D. Karadkar, for Plaintiff.
                      Ms. Sabina Mahadik, for Defendant No. 4

                                              CORAM:       N. J. JAMADAR, J.

                                              DATED :      3rd OCTOBER, 2022

                      PC:-

1 Not on board. Mentioned by way of Praecipe. Taken on

board.

2 Heard the learned Counsels for the parties.

3 The learned Counsel for defendant No. 4 seeks time to file

an affidavit-in-reply in view of amendment in the plaint.

4 By way of final indulgence, one week's time is granted to file

an affidavit-in-reply.

5 List on 10th November, 2022.

6 Praecipe stands disposed.

[N. J. JAMADAR, J.]