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Mr. Siddharth S/O Saoji Urkude vs Mrs. Sheetal Siddharth Urkude
2022 Latest Caselaw 10170 Bom

Citation : 2022 Latest Caselaw 10170 Bom
Judgement Date : 3 October, 2022

Bombay High Court
Mr. Siddharth S/O Saoji Urkude vs Mrs. Sheetal Siddharth Urkude on 3 October, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 48 OF 2018

 Mr. Siddharth S/o Saoji Urkude                         ....PETITIONER
             V/S
 Mrs. Sheetal Siddharth Urkude                        ....RESPONDENT

CHARUHAS B. DHARMADHIKARI for Petitioner R.N. SEN for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 3rd October, 2022 P.C. :

Heard Mr. C.B. Dharmadhikari, Adv. for Appellant. Mr. R.N. Sen, Adv. for Respondent. CLOSED FOR JUDGMENT..

( FOR REGISTRAR JUDICIAL )

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