The Ex. Director, G.M.I.D.C., ... vs Sitabai Nivruti Tayde And Ors
2022 Latest Caselaw 10134 Bom

                                {1}              CA 13862 OF 2022 & ORS.


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

        101 CIVIL APPLICATION NO.13862/2022 IN FA/2811/2022

        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                              VERSUS
               MANKARNABAI SAMPAT JADHAV AND ORS
                                 ...
                               AND
        102 CIVIL APPLICATION NO.13865/2022 IN FA/2812/2022

        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                              VERSUS
                SHIVRAM GOVINDA WANJARE AND ANR
                                 ...
                               AND
        103 CIVIL APPLICATION NO.13873/2022 IN FA/2813/2022

        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                              VERSUS
              PARASRAM PANDITRAO KARHALE AND ORS
                                 ...
                               AND
        104 CIVIL APPLICATION NO.13881/2022 IN FA/2814/2022

        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                              VERSUS
                  SAGARBAI ASARAM TAYDE AND ORS
                                 ...
                               AND
        105 CIVIL APPLICATION NO.13885/2022 IN FA/2815/2022

        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                              VERSUS
                  RAMDAS AHILAJI GOLHARE AND ANR
                                 ...
                               AND
        106 CIVIL APPLICATION NO.13886/2022 IN FA/2816/2022

        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                               VERSUS
                   SITABAI NIVRUTI TAYDE AND ORS
                                 ...
                                AND
        107 CIVIL APPLICATION NO.13887/2022 IN FA/2817/2022




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                                   {2}               CA 13862 OF 2022 & ORS.



        THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
                              VERSUS
                BHAUSAHEB ASARAM CHINDE AND ORS
                                 ...
                               AND
        108 CIVIL APPLICATION NO.13888/2022 IN FA/2818/2022

      THE EX. DIRECTOR, THR G.M.I.D.C., AURANGABAD AND ANR
                             VERSUS
                BHAGUBAI VISHNU GOLHARE AND ANR

                                   ...
            Advocate for Applicants : Mr.Sudhir G. Bhalerao
        AGP for Respondents-State : Mr.A.B.Chate, Mrs.D.S.Jape,
          Mr.P.M.Kulkarni, Mr.S.S.Dande in respective matters
           Advocate for Respondents-claimants : Mr.L.C.Patil
                                   ...

                               CORAM :    S. G. DIGE, J.

                               DATE :     03-10-2022

 PER COURT :-



 1]       Heard the learned counsel for the applicants, learned AGP

for the respondents-State and learned counsel for respondents-

claimants. The learned counsel for the applicants submits that

the applicants have challenged the impugned orders passed by

the learned Reference Court on various grounds. Hence,

requested to stay the impugned judgments and orders.

2] Considering the submissions of the learned counsel for the

applicants and reasons mentioned in the applications, the

impugned judgments and orders are stayed till the next date

{3} CA 13862 OF 2022 & ORS.

subject to deposit of entire amount of award within twelve

weeks.

 3]       Stand over to 02-01-2023.



                                              ( S. G. DIGE )
                                                 JUDGE
 SPT