Bombay High Court
The Ex. Director, G.M.I.D.C., ... vs Ramchandra Panjaba Wanjare ... on 3 October, 2022
Bench: S. G. Dige
{1} CA 12245 OF 2022 & ORS.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
17 CIVIL APPLICATION NO.12245 OF 2022
IN FAST/13946/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
ASHOK VINAYAKRAO NARWADE AND ORS
...
AND
18 CIVIL APPLICATION NO.12418 OF 2022
IN FAST/13914/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
NANDABAI EKNATH TAYDE AND ORS
...
AND
19 CIVIL APPLICATION NO.12637 OF 2022
IN FAST/13952/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
NAGU CHAGAN KUKLARE (DIED) LRS KARBHARI AND ORS
...
AND
20 CIVIL APPLICATION NO.12639 OF 2022
IN FAST/13967/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
PANDURANG BHAURAO KARHALE AND ORS
...
AND
22 CIVIL APPLICATION NO.13787 OF 2022
IN FAST/14006/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
KACHARU BABURAO KARHALE AND ANR
...
AND
23 CIVIL APPLICATION NO.13789 OF 2022
IN FAST/13994/2022
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{2} CA 12245 OF 2022 & ORS.
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
BANSI MOHAN AMRAO AND ANR
...
AND
24 CIVIL APPLICATION NO.13791 OF 2022
IN FAST/13943/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
SUMANBAI DADASAHEB TAYDE AND ANR
...
AND
25 CIVIL APPLICATION NO.13793 OF 2022
IN FAST/13949/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
SARLABAI DADASHEB TAYDE AND ORS
...
AND
26 CIVIL APPLICATION NO.13796 OF 2022
IN FAST/13970/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
ASARAM SHEKU TAYDE (DIED) THR LRS SOBHA AND ORS
...
AND
27 CIVIL APPLICATION NO.13798 OF 2022
IN FAST/14029/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
SHIVNATH ASARAM KARALE AND ANR
...
AND
28 CIVIL APPLICATION NO.13801 OF 2022
IN FAST/14015/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
KARBHARI CHIMAN AHIRE AND ANR
...
AND
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{3} CA 12245 OF 2022 & ORS.
29 CIVIL APPLICATION NO.13804 OF 2022
IN FAST/14041/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
DAULAT DADA KARHALE (DIED) THR LRS VITTHAL AND ORS
...
AND
30 CIVIL APPLICATION NO.13806 OF 2022
IN FAST/14003/2022
THE EXE. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
BHIMRAJ BHIVSAN KUKLARE AND ANR
...
AND
31 CIVIL APPLICATION NO.13808 OF 2022
IN FAST/13997/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
GANESH DADA KARHALE AND ANR
...
AND
33 CIVIL APPLICATION NO.13813 OF 2022
IN FAST/14035/2022
THE EX. ENGINEER, SHILLEGAON MINOR IRRIGATION DIV. NO. 1
AURANGABAD
VERSUS
KARBHARI CHAGAN BHUSARE AND ANR
...
AND
34 CIVIL APPLICATION NO.13815 OF 2022
IN FAST/14019/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
BABASAHEB RAMCHANDRA WANJARE AND ANR
...
AND
35 CIVIL APPLICATION NO.13817 OF 2022
IN FAST/14032/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
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{4} CA 12245 OF 2022 & ORS.
NANDU BHAGINATH JADHAV AND ANR
...
AND
36 CIVIL APPLICATION NO.13826 OF 2022
IN FAST/13936/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
CHANDRAKANT KARBHARI TAYDE AND ORS
...
AND
37 CIVIL APPLICATION NO.13828 OF 2022
IN FAST/13930/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
KARBHARI BHAURAO KARHALE (DIED) THR LRS KALABAI @
KALYABAI AND ORS
...
AND
38 CIVIL APPLICATION NO.13830 OF 2022
IN FAST/13940/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
RAMCHANDRA PANJABA WANJARE (DIED) THR LRS SITABAI
ANDORS
...
AND
39 CIVIL APPLICATION NO.13834 OF 2022
IN FAST/13991/2022
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
VERSUS
RATANABI JAHUR BEG AND ANR
...
AND
40 CIVIL APPLICATION NO.13836 OF 2022
IN FAST/13933/2022
THE EX. DIRECTOR, G.M.I.D.C., AURANGABAD AND ANR
VERSUS
PARASRAM SURYABHAN TAYDE (DIED) THR LRS LILABAI AND ORS
...
AND
42 CIVIL APPLICATION NO.13872 OF 2022
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{5} CA 12245 OF 2022 & ORS.
IN FAST/25089/2022
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION NO.1,
AURANGABAD
VERSUS
NANA BANSI RAUT
...
AND
43 CIVIL APPLICATION NO.13875 OF 2022
IN FAST/25252/2022
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
NO.1AURANGABAD
VERSUS
DATTU GANGADHAR RAUT AND ANR
...
Advocate for Applicants : Mr.Sudhir G. Bhalerao
AGP for Respondents-State : Mr.S.S.Dande, Mr.A.B.Chate,
Mrs.D.S.Jape and Mr.P.M.Kulkarni in respective matters.
Advocate for Respondents-claimants : Mr.L.C.Patil
...
CORAM : S. G. DIGE, J.
DATE : 03-10-2022
PER COURT :-
1] Heard the learned counsel for the applicants, learned AGP
for the respondents-State and learned counsel for respondents-
claimants. The learned counsel for the applicants submits that
the applicants have challenged the impugned orders passed by
the learned Reference Court on various grounds. Hence,
requested to stay the impugned judgments and orders.
2] Considering the submissions of the learned counsel for the
applicants and reasons mentioned in the applications, the
{6} CA 12245 OF 2022 & ORS.
impugned judgments and orders are stayed till the next date
subject to deposit of entire amount of award within twelve
weeks.
3] Stand over to 02-01-2023.
( S. G. DIGE )
JUDGE
SPT
