Amol S/O Chandrakant Choudhari, ... vs The State Of Maharashtra, Through ...
2022 Latest Caselaw 12422 Bom

                                                                                          WP.5938.14
                                                 1

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT NAGPUR, NAGPUR.
                                  ...
                     WRIT PETITION NO. 5938/2014
                                 WITH
                 CIVIL APPLICATIONS (W) NO.2613/2022

Shri Amol s/o Chandrakant Choudhari & others                                       .. Petitioners
                        versus
1)     State of Maharashtra and others                                             ..Respondents
............................................................................................................
Mr.Anand Parchure, Advocate for the Petitioners
Mr. A.A.Madiwale, AGP for Respondents 1 and 2
Mr. S.S.Sohoni, Advocate for Respondent no.3
.............................................................................................................
                 CORAM: A.S.CHANDURKAR & ANIL L.PANSARE,JJ.

DATED : 30th November, 2022.

P.C. :

CA (W) NO. 2613/2022.

Time of three weeks is granted to the Petitioner Nos.1,3,4,5A and 21 to file their reply to the Civil Application. Stand over in three weeks. WP. NO. 5938/2014.

While granting time to the concerned Petitioners to file reply to C.A. No.2613/2022, it is directed in the light of the interim order passed in Writ Petition No. 7376/2022 (Arjundas Dhanwanni & ors. vs.State and others), that if the Respondents propose to undertake removal of any encroachment henceforth, the same shall be preceded by notice as contemplated in the judgment of this Court in Mohd. Sayed Mohd.Salim vs.Municipal Corporation, reported in 2018 SCC Online 2695.

Stand over in three weeks.

[ANIL L. PANSARE, J.] [A.S.CHANDURKAR, J.] sahare

Digitally Signed ByNARENDRA BHAGWANTRAO SAHARE Location:

Signing Date:30.11.2022 18:35