Narayan Singh Pathania vs State Of Mah. Thr. Pso Ps ...
2022 Latest Caselaw 12421 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL WRIT PETITION NO. 900 OF 2021
                          In
                   STAMP NO. OF

 Narayan Singh Pathania                        ....PETITIONER
            V/S
 State Of Mah. Thr. Pso Ps Ganeshpeth Nagpur....RESPONDENT

And 2 Others

SHYAM DAYARAM DEWANI for Petitioner ADV. DARASING J. SINDHU FOR R/2 & SHRI SS DOIFODE APP FOR R 1 AND 3.

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 30th November, 2022 P.C. :

HEARD. THE LEARNED COUNSEL FOR THE PARTIES. MATTER IS CLOSED FOR JUDGMENT WITH CONNECTED MATTERS.

( FOR REGISTRAR JUDICIAL )

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