Moosabhai Gagji Khetani vs Rahim Manji Kaba
2022 Latest Caselaw 12363 Bom

Citation : 2022 Latest Caselaw 12363 Bom
Judgement Date : 29 November, 2022

Bombay High Court

Moosabhai Gagji Khetani vs Rahim Manji Kaba on 29 November, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        EXECUTION APPLICATION NO. 356 OF 2021

 Moosabhai Gagji Khetani                                   ....PETITIONER
            V/S
 Rahim Manji Kaba                                        ....RESPONDENT

K. M Bhatia i/b Mr. Rajabally for applicant Nisha Kaba i/b Harekrishna Mishra for Judgment Debtor Mr. Muhamed Khetani, Constituted Attorney of the claimant is present

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 29th November, 2022 P.C. :