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Bharadwaj @ Bala Kishor Londhe vs State Of Maharashtra And Anr
2022 Latest Caselaw 12360 Bom

Citation : 2022 Latest Caselaw 12360 Bom
Judgement Date : 29 November, 2022

Bombay High Court
Bharadwaj @ Bala Kishor Londhe vs State Of Maharashtra And Anr on 29 November, 2022
Bench: A.S. Gadkari, Prakash Deu Naik
CAJ                                                                28-Wp-3630-2022.odt



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                         CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO. 3630 OF 2022

Bharadwaj @ Bala Kishor Londhe                                 ... Petitioner

         V/s.
State Of Maharashtra And Anr.                                  ... Respondents

Mr. N. N. Gawankar a/w Mr. Shreyas N. Gawankar i/b Mr. Manas N.
Gawankar for Petitioner.
Mr. Ajay Patil APP, for Respondent No.1-State.


                                          CORAM : A.S. GADKARI AND
                                                  PRAKASH D. NAIK, JJ.
                                          DATE      : 29th NOVEMBER, 2022.
P.C. :

Learned APP seeks time to peruse impugned Judgment.

At his request, stand over to 16th December, 2022.

[PRAKASH D. NAIK, J.] [A.S. GADKARI, J.]

 
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