Archana Maruti Pujari And Ors vs Central Bureau Of Investigation ...
2022 Latest Caselaw 12358 Bom

Citation : 2022 Latest Caselaw 12358 Bom
Judgement Date : 29 November, 2022

Bombay High Court

Archana Maruti Pujari And Ors vs Central Bureau Of Investigation ... on 29 November, 2022

Bench: Amit Borkar

                                                              15-wp-4104-2022.doc


 Ghuge
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

               CRIMINAL WRIT PETITION NO. 4104 OF 2022


 Archana Maruti Pujari and Ors.                 ... Petitioners
            V/s.
 Central Bureau of Investigation and Ors.       ... Respondents

 Mr. Satish Borulkar a/w Mr. G.M. Savagave for the
 petitioners.
 Mr.A.R. Patil APP for the State.
 Mr. H.S. Venegaonkar a/w Aayush Kedia Budhbhushan
 R. for respondent No.1.
 Mr. Mahrukh Adenwala a/w Anush S. i/b D. Mohit
 Chaudhary for respondent No.3.

                               CORAM    : AMIT BORKAR, J.

DATED : NOVEMBER 29, 2022 P.C.

Hearing is concluded. Judgment is reserved.

(AMIT BORKAR, J.)

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