Jalbarao Yadavrao Napte And ... vs The Executive Engineer, Minor ...
2022 Latest Caselaw 12332 Bom

                                                                                                    (1)                                                  53fa604.22

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                                  FIRST APPEAL NO. 604 OF 2022
   Jalbarao Yadavrao Napte thr L.Rs and ors__ Vs. _ The Executive Engineer, Minior
                             Irrigation Division and ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. V.N.Patre, Advocate for appellant
           Mrs. M.H.Deshmukh, AGP for Respondent Nos. 2 & 3
           Mr. M.A.Kadu, Advocate for Respondent No.1


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 29/11/2022

The appeal challenges the judgment of the Reference Court dated 25.2.2022 rejecting the claim for enhanced compensation for the constructed area of the house acquired, considering which Admit.

Learned AGP waives service for Respondent Nos.2 and 3 on merits. Mr. Kadu, learned counsel waives service for Respondent No.1 on merits.

Call R & P.

Paper-book be filed within two weeks from today.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:30.11.2022 10:10