Mohammed Gaus Ismail Mohammed vs The State Of Maharashtra
2022 Latest Caselaw 12271 Bom

Citation : 2022 Latest Caselaw 12271 Bom
Judgement Date : 28 November, 2022

Bombay High Court

Mohammed Gaus Ismail Mohammed vs The State Of Maharashtra on 28 November, 2022

Bench: N. R. Borkar

                                                                    7-ABA-2964-22.odt


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         ANTICIPATORY BAIL APPLICATION NO. 2964 OF 2022
 Mohammed Gaus Ismail Mohammed                ...Applicant
         Versus
 The State of Maharashtra                     ...Respondent
                                    .........
 Mr. Veerdhaval Kakade for the Applicant.
 Mr. A.R. Kapanis, APP for the State.
                                .........
                                 CORAM : N.R. BORKAR, J.

DATED : 28 NOVEMBER 2022

P.C. :-

The learned APP for the respondent-State seeks time to point out certain judgments. Stand over to 9 December 2022.

2. Interim order to continue till next date.


                                              ( N.R. BORKAR, J. )




 MJ Jadhav                                                                 1 / 1

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