Executive Engineer Purna Medium ... vs Purushottam S/O Dattuji Wankhade ...
2022 Latest Caselaw 12259 Bom

                                                                         1                              16-fa-1060-16.odt




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                         FIRST APPEAL NO. 1060 OF 2016
                                         Executive Engineer (VIDC)
                                                    Vs.
                                 Purshotam s/o Dattuji Wankhade and others

           Office Notes, Office Memoranda                          Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders

                                             Mrs. Pranita Choube, Advocate for the appellant
                                             Mr. R.J. Shinde, Advocate for Respondent No.1(a) to 1(d)
                                             Mrs. Mayuri Deshmukh, AGP for Respondent / State



                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 28th NOVEMBER, 2022.

Mr. Shinde, learned counsel for respondent No.1 submits, that the matter is covered by the judgment of this Court in First Appeal Stamp No.1443/2018, decided on 19/12/2018, considering which, the learned counsel for the appellant to examine and make a statement.

List the matter on 05/12/2022.

JUDGE

MP Deshpande

Digitally signed by:MILIND P DESHPANDE Signing Date:29.11.2022 11:12