Voltas Limited vs Jehangir Lentin Estates Pvt. Ltd
2022 Latest Caselaw 12256 Bom

                                                                  3-FA 302 of 2020.doc


K.S. Jadhav
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                            FIRST APPEAL NO.302 OF 2020

    Voltas Limited                                     ...Appellant /
                                                        Plaintiff

            Versus

    Jehangir Lentin Estates Pvt. Ltd.                  ...Respondent /
                                                        Defendant
                                      ----------
    Mr. Sanjay Kothari a/w Mr. Avinash Joshi a/w Mr. Vipul Bilve
    i/b Mulla & Mulla, Advocates for Appellant.
                                      ----------

                                      CORAM        : R.I. CHAGLA, J.

                                      DATE         : 28th November, 2022.
    ORDER :

1. Heard.

2. Appeal is admitted.

3. Call for Record & Proceeding.

4. Paper book shall be filed within a period of one year from

the date of this order.

3-FA 302 of 2020.doc

5. In view of First Appeal (St.) No.23506 of 2019 challenging

the same Judgment, Order and Decree dated 29th June, 2019, it

shall be tagged alongwith this First Appeal.

6. Learned Counsel appearing for the Respondent waives

service.

[R.I. CHAGLA, J.]