Adishree D/O Parmeshwar Karle ... vs Shenphad S/O Shamraoji Akrle And ...
2022 Latest Caselaw 12194 Bom

mca 390.21.                                                                                      1/1


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR

                            Misc. Civil Application No. 390/2021
                       Adishree Karle V Shenphad Karle and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                      Court's or Judge's Orders
or directions and Registrar's orders.
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                Mr. Tejas Deshpande, Advocate for applicant.
                Mr. A.J. Thakkar, Advocate for non-applicants.

                                 CORAM : AVINASH G GHAROTE, J.

DATE : 25-11-2022

List the matter on 02-12-2022, at the request of Mr. Thakkar, learned Counsel for the non-applicants, who stated that he will study the legal position in regard to the judgment placed on record in case of P. Madhavan Unni Vs M. Jayapandia Nadar , reported in AIR 1973 Madras 2 by the learned Counsel for the applicant.

JUDGE

Deshmukh