Bhupendra Pal Singh vs Mr. Tarun Bajaj, The Secretary, ...
2022 Latest Caselaw 12190 Bom

Citation : 2022 Latest Caselaw 12190 Bom
Judgement Date : 25 November, 2022

Bombay High Court

Bhupendra Pal Singh vs Mr. Tarun Bajaj, The Secretary, ... on 25 November, 2022

Bench: Nitin Jamdar, Gauri Godse

TRUPTI
SADANAND
BAMNE
                   Trupti                  1                 15-cp-447-2022.doc
Digitally signed
by TRUPTI

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SADANAND
BAMNE
Date: 2022.11.28
14:08:56 +0530
                                    CIVIL APPELLATE JURISDICTION

                                 CONTEMPT PETITION NO. 447 OF 2022
                                                IN
                                   WRIT PETITION NO. 5764 OF 2021

                   Bhupendra Pal Singh                                    ...       Petitioner
                         Versus
                   Mr.Tarun Bajaj,
                   The Secretary, Department of Revenue,
                   Ministry of Finance, Government of
                   India & Anr.                                           ...       Respondents
                                                    ......
                   None appears for the Petitioner.
                   None appears for the Respondents.
                                                    ......

                                  CORAM :           NITIN JAMDAR AND
                                                    GAURI GODSE, JJ.

                                  DATE :            25 NOVEMBER 2022

                   P.C. :

This Contempt Petition arises from the judgment and order of the Division Bench in Writ Petition No. 5764 of 2021 and another connected Writ Petition, which was related to service issue. Registry to examine and place the matter before the appropriate Bench.

(GAURI GODSE, J.) (NITIN JAMDAR, J.)