M/S. Sanskar Gem Pvt. Ltd vs Raj Kantilal Shah
2022 Latest Caselaw 12186 Bom

                                   1/1                   62 INPT 9-20.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  IN IT'S INSOLVENCY JURISDICTION
                INSOLVENCY PETITION NO. 9 of 2020

Re : Raj Kantilal Shah                         .. Judgment Debtor
                         Versus
Ex-Parte M/s.Sanskar Gem Pvt.Ltd               .. Petitioning Creditor
                             ...

Mr. Rubin Vakil, Airti Shah, Isha Thakur i/b Vimadalal & Co. for
the petitioning creditor.
Mr.Sunil Patel i/b M/s.Sunil & Co. for judgment debtor.
Mr.D.R. Talekar i/c Insolvency Registrar present.

                            CORAM: BHARATI DANGRE, J.

DATED : 25th NOVEMBER, 2022 P.C:-

1 The judgment debtor being served, is represented through the learned counsel Shri Sunil Patel, who seek time to file his vakalatnama and respond to the petition. He is granted time of four weeks to file his reply.

List on 6/1/2023.

( SMT. BHARATI DANGRE, J.)

Tilak