V.K. Industrial Corporation Ltd vs Jugalkishor Didwania Applicant
2022 Latest Caselaw 12180 Bom

                                   1/1                    68 NMIS 23-21.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  IN IT'S INSOLVENCY JURISDICTION
                  NOTICE OF MOTION NO. 23 of 2021
                               IN
                      NOTICE NO. N/4 OF 2020


Re: Jugalkishore Didwania                        .. Judgment debtor
                          Versus
V.K. Industrial Corporation Ltd                  .. Judgment creditor
                               ...

Ms.Bhagyashri Mangale for judgment creditor.
Mr. D.R.Talekar i/c Insolvency Registrar present.
Mr.Darshit K. Jain i/b Dileep Satale. for judgment debtor.

                            CORAM: BHARATI DANGRE, J.

DATED : 25th NOVEMBER, 2022 P.C:-

1 The learned counsel appearing for the respondent seek time to respond to the Notice of Motion filed u/s.52C.

2 At her request, list on 6/1/2023.

( SMT. BHARATI DANGRE, J.)

Tilak