Patel And Company, Thr. ... vs The State Of Maha., Thr. Prin. ...
2022 Latest Caselaw 12177 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1494 OF 2022
                              In
                        STAMP NO. OF

 Patel And Company, Thr. Proprietor, Abdul        ....PETITIONER
 Shahid Patel (tarique Patel), Nagpur
              V/S
 The State Of Maha., Thr. Prin. Secy., Dept. Of....RESPONDENT

Industries, Mining And Marathi Language And Others

ADV. FIRDOS MIRZA WITH ADV. SYED OWAIS AHMED for Petitioner ADV. SK MISHRA SR. COUNSEL WITH ADV. JB KASAT FOR R/2,4,5 & 6 AND MS. KS JOSHI AGP FOR R/1 & 3.

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 25th November, 2022 P.C. :

HEARD. THE LEARNED COUNSEL FOR THE PARTIES. MATTER IS CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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