Arvind S/O Deshavrao Girhe, R/O ... vs The State Of Mah Thr P.So. ...
2022 Latest Caselaw 12100 Bom

Citation : 2022 Latest Caselaw 12100 Bom
Judgement Date : 24 November, 2022

Bombay High Court

Arvind S/O Deshavrao Girhe, R/O ... vs The State Of Mah Thr P.So. ... on 24 November, 2022

Bench: S.B. Shukre, M. W. Chandwani

14.apl.371.19                                                                                       1/1


                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     NAGPUR BENCH, NAGPUR

                              Criminal Application [APL] No.371 of 2019
                               Arvind Keshavrao Girhe
                                         vs.
The State of Maharashtra, through PSO, Hiwarkhed Police Station, Dist. Akola & another
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                  Court's or Judge's Orders
or directions and Registrar's orders.
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                               Shri N.B. Kalwaghe, Advocate for the Applicant.
                               Shri S.S. Doifode, A.P.P. for Non-Applicant No.1.
                               Mrs. P. Lakhanpal h/f Shri Hitesh Biherani Advocate for Non-
                               Applicant No.2.


                               CORAM : SUNIL B. SHUKRE AND M.W. CHANDWANI, JJ.

DATE : 24th NOVEMBER, 2022.

We have heard this matter finally today. Advocate Mrs. P. Lakhanpal, Junior of Shri Hitesh Biherani, learned Counsel for non-applicant No.2, was present during the initial course of hearing. She, however, left the Court when the argument of Shri Doifode, learned A.P.P. was going on and that was done by her without seeking the permission of this Court.

02] We take such conduct on her part as implying that the learned Counsel for non-applicant No.2 does not wish to make any argument in the matter.

03] The matter is closed for judgment.

                                          JUDGE                                             JUDGE
                *sandesh                     Signed by:SANDESH DAULATRAO
                                                                     WAGHMARE

Private Secretary to the Hon'ble Judge Date :24.11.2022 17:40