Sau. Suman W/O Sudhakar Patil vs Sau. Tarabai Dadaji Tekam And ...
2022 Latest Caselaw 12043 Bom

                                                                                                    (1)                                                  55fa340.21

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                                  FIRST APPEAL NO. 340 OF 2021
                       Suman Sudhakar Patil__ Vs. ___Tarabai Dadaji Tekan and ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. Rohit Joshi, Advocate for appellant
           Mr. M.B.Turankar, Advocate for Respondent Nos. 1 to 4



                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 23/11/2022

List the matter on 29.11.2022 at the request of Mr. Kothari, learned counsel for the respondents.

Mr. Joshi, learned counsel for the appellant submits that the matter is covered by the judgment of this Court in W.P. No. 2314 of 2021 [Waman Dattuji Malekar vrs. Vishwanath Karnuji Sontakke], decided on 28.9.2021, considering which Mr. Turankar, learned counsel for the respondents to examine the position and make a statement.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:23.11.2022 17:15