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Mr.Naresh Lokumal Gurnani vs Mrs.Vandana Deepak Dadlani And ...
2022 Latest Caselaw 12025 Bom

Citation : 2022 Latest Caselaw 12025 Bom
Judgement Date : 23 November, 2022

Bombay High Court
Mr.Naresh Lokumal Gurnani vs Mrs.Vandana Deepak Dadlani And ... on 23 November, 2022
Bench: R. I. Chagla
                                                              12.FA.1281.18 wt..doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                       FIRST APPEAL NO. 1281 OF 2018
                                   WITH
                     CIVIL APPLICATION NO. 890 OF 2018


Naresh Lokumal Gurnani                ...     Applicant/Appellant

           Versus

Vandana Deepak Dadlani & Ors.         ...     Respondents



Mr. Pradeep J. Thorat for the Applicant/Appellant.


                                CORAM :     R.I. CHAGLA, J.
                                DATED :     23rd NOVEMBER, 2022.
ORDER :

1 Heard Mr. Thorat, the learned Counsel appearing for the

Applicant/Appellant.

2 Notice has been issued to the Respondents for admission.

However, considering the narrow conspectus of the matter as well as

noting that by the impugned judgment of the City Civil Court at Dindoshi

which though finding that the threshold of the suit filed is beyond the

pecuniary jurisdiction of the Court, has dismissed the Suit No.466 of

2016.

Waghmare                                                                       1/2
                                                                 12.FA.1281.18 wt..doc



3              Accordingly, the Interim Application requires to be heard

and disposed of at the admission stage itself.

4 The office is directed to issue the notice for final hearing of

the First Appeal to the Respondent, returnable on 07.12.2022.

5 Stand over to 07.12.2022. The earlier order shall continue

till the hearing and final disposal of the First Appeal.

                                                                                                   Digitally
                                                                                                   signed by
                                                                                                   WAISHALI
                                                                                        WAISHALI   SUSHIL
                                                                                        SUSHIL     WAGHMARE
                                                                                        WAGHMARE   Date:
                                                                                                   2022.11.25
                                                                                                   17:41:48
                                                                                                   +0530


                                                           (R.I. CHAGLA, J.)




Waghmare                                                                         2/2
 

 
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