Citation : 2022 Latest Caselaw 11795 Bom
Judgement Date : 17 November, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3144 OF 2022
Kamal Sundardas Bathija ....PETITIONER
V/S
Manohar Mangharam Galani And Ors. ....RESPONDENT
Mr. Girish Agrawal for Petitioner Mr. D. H. Sharma a/w Mr. D. M. Galani for Respondent No. 1 Mr. A. A. Palkar APP for State/ Res 3
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 17th November, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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