Citation : 2022 Latest Caselaw 11793 Bom
Judgement Date : 17 November, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 936 OF 2022
Ritesh Ajay Pawar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
Mr. Aniket Nikam a/w Mr. Amit Icham a/w Mr Aashish Satpute a/w Mr. Piyush Toshnival for Applicant Mr. A. A. Palkar APP for State
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 17th November, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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