Sunil Balasaheb Shalbindre vs Surekha Sunil Shalbindre And Ors
2022 Latest Caselaw 11778 Bom

                                                                  53.wp.1220-22.doc

                PMB
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CRIMINAL APPELLATE JURISDICTION
         Digitally
         signed by

                                WRIT PETITION NO.1220 OF 2022
         PRADNYA
PRADNYA  MAKARAND
MAKARAND BHOGALE
BHOGALE  Date:
         2022.11.17
         17:50:05

                      Sunil Balasaheb Shalbindre                 ..Petitioner
         +0530



                            vs.
                      Surekha Sunil Shalbindre and ors.          ..Respondents
                                                ------------
                      Mr. Niranjan Bhavake i/b. Mr. Bhavake and Associates for
                      petitioner.
                      Mr. Rohaan Cama for respondent.
                      Mr. R. M. Pethe, APP for respondent-State.
                                                ------------

                                          CORAM : M. S. KARNIK, J.

DATE : NOVEMBER 17, 2022.

P.C. :

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.)