M/S Mangla International Pvt. ... vs Next Media Works Ltd
2022 Latest Caselaw 11776 Bom

                                                                   2-COMSS33-2009.DOC

                                                                               Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


SANTOSH                            COMM. SUMMARY SUIT NO. 33 OF 2009
SUBHASH
KULKARNI
Digitally signed by   M/s. Mangla International Pvt. Ltd. & ors.         ...Plaintiffs
                                       Versus
SANTOSH SUBHASH
KULKARNI
Date: 2022.11.18
15:35:34 +0530
                      Next Media Works Ltd.                             ...Defendant

                      Mr. Chetan Kapadia, a/w Mr. Aseem Naphade, Ms. Vidisha
                           Rohira and Mr. S. L. Shah, i/b Shah Legal, for the
                           Plaintiffs.
                      Mr. Mayur Khandeparkar, a/w Shailesh Poria, Swapnil Gupte,
                           Shubhangi Khandelwal, i/b Economic Laws Practice, for
                           the Defendant.


                                                 CORAM:    N. J. JAMADAR, J.

DATED : 17th NOVEMBER, 2022 PC:-

1. Heard Mr. Khandeparkar, the learned Counsel for the

plaintiff, in rejoinder.

2. Closed for judgment.

[N. J. JAMADAR, J.]