State Of Maharashtra Through The ... vs Saheen Siraj Alias Sherkha Pathan
2022 Latest Caselaw 11770 Bom

                                                                        214.22ra
                                    (1)

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

          REVIEW APPLICATION (CIV.) NO.214 OF 2022
                            IN
                 WRIT PETITION NO.291/2022

  STATE OF MAHARASHTRA, THROUGH THE PRINCIPAL
                          SECRETARY
                             VERSUS
           SHAHEEN SIRAJ PATHAN AND OTHERS
                                ....
 Mr S. G. Sangle, A.G.P. for applicant
 Mr V. P. Bakal, Advocate for respondent No.1
 Mr A. B. Kadethankar, Advocate for respondent Nos.2 & 3

                               CORAM : RAVINDRA V. GHUGE
                                              AND
                                       S. G. MEHARE, JJ.

DATE : 17th November, 2022

PER COURT:

1. Considering the reference to Writ Petition Nos.2165/2014

and 3123/2015 in the Government Resolution dated 30/12/2017,

decided at the Principal Seat, we direct the learned Advocates to

place before us the Judgments delivered in these two matters.

2. By consent of the parties, stand over to 01/12/2022.

(S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.)

sjk