The New India Assurance Co.Ltd vs 1. Saudagar S/O. Vithoba Raut And ...
2022 Latest Caselaw 11767 Bom

                      P.H. Jayani                                     901 CAF582.2011.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                         CIVIL APPLICATION NO. 582 OF 2011
                                                         IN
                                           FIRST APPEAL NO. 551 OF 2012

                      The New India Assurance Co. Ltd.                .... Applicant
                                 v/s.
                      Shri. Saudagar s/o. Vithoba Raut
                      and anr.                                        .... Respondents

                      Mr. Sandeep Jinsiwale for the Applicant.


                                                CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 17th NOVEMBER, 2022.

P. C. :-

. Office has placed this matter for speaking to the minutes of order

dated 12/10/2012.

2. It is seen that there is a typographical error in paragraph 5(a),

line no.2 wherein the date of judgment is typed as 20 th September,

2011 instead of 20th September, 2010. The same be corrected to read as

'20th September, 2010'.

3. Order dated 12/10/2012 stands corrected accordingly.

PREETI H JAYANI Digitally signed by

(SMT. ANUJA PRABHUDESSAI, J.) PREETI H JAYANI Date: 2022.11.19 11:13:51 +0530