Atul Vinodrao Bobade And Another vs State Of Maha., Thr. Secretary, ...
2022 Latest Caselaw 11758 Bom

                                                 1                                     11-wp-7149-22.odt

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                    NAGPUR BENCH, NAGPUR.

                                    WRIT PETITION NO. 7149 OF 2022
                                     Atul Vinodrao Bobade and another
                                                           Vs.
                                       State of Maharashtra and others
             -----------------------------------------------------------------------------------------------
             Office Notes, Office Memoranda of                          Court's or Judge's Order
             Coram, appearances, Court's Orders
             or directions and Registrar's order
                     Shri Y. J. Maheshwari a/w. Shri S. V. Bhutada, Advocate for petitioners.
                     Ms. Tajwar Khan, AGP for respondent nos. 1 and 4/State.
                     Shri N. S. Deshpande, DSGI for respondent no. 2 and 3.



                     CORAM :-         A. S. CHANDURKAR & M. W. CHANDWANI, JJ.

DATED :- 17.11.2022

The petitioners claim to be Special Teachers having been engaged on contractual basis for imparting instructions to Specially Abled children. For regularization of their services, pursuant to the judgment of the Hon'ble Supreme Court in the case of Rajneesh Kumar Pandey Vs. Union of India [2021 SCC Online SC 1005], they have made a representation on 19.10.2021 which is still pending.

2. Issue notice to the respondents, returnable in four weeks.

3. The learned Assistant Government Pleader waives service of notice for respondent nos. 1 and 4. The learned Deputy Solicitor General of India waives service of notice for respondent nos. 2 and 3.

RR Jaiswal
                                                     2                              11-wp-7149-22.odt

                             4.           To   be       heard   alongwith   Writ     Petition   No.
                             7148/2022.



                             (M. W. CHANDWANI, J.)                      (A. S. CHANDURKAR, J.)




          Digitally signed
          by JAISWAL
JAISWAL RAJNESH
        RAMESH
RAJNESH Date:
RAMESH 2022.11.17
          17:52:19
          +0530



  RR Jaiswal