The Oriental Insurance Co. Ltd. ... vs Smt. Daxa Dilip Modi And Ors
2022 Latest Caselaw 11724 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 689 OF 2016

 The Oriental Insurance Co. Ltd. Through Motor....APPELLANT
 Third Party Claim Hub
             V/S
 Smt. Daxa Dilip Modi And Ors.              ....RESPONDENT

WITH INTERIM APPLICATION NO. 10362 OF 2022 In First Appeal 689 OF 2016

Smt. Daxa Dilip Modi And Ors. ....PETITIONER V/S The Oriental Insurance Co. Ltd. Through Motor ....RESPONDENT Third Party Claim Hub

Mr. Devendranath Joshi, Adv. for Appellant Mr. Amol Gatne i/b. Ms. Swati Mehta, Adv. for Respondent

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 16th November, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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