Dhaniram S/O Zingar Maharwade vs Amol Shikshan Sanstha, Thana, ...
2022 Latest Caselaw 11722 Bom

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR

                                     WRIT PETITION NO. 4062 OF 2022
                                       Dhaniram s/o Zingar Maharwade
                                                          vs.
                                      Amol Shikshan Sanstha and others
           ----------------------------------------------------------------------------------------------

Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.

----------------------------------------------------------------------------------------------

Mr. I. N. Choudhari, Advocate for petitioner.

CORAM : AVINASH G. GHAROTE J.

DATE : 16/11/2022

The denial of back-wages in an appeal under Section 9 of the M.E.P.S. Act has been challenged in the petition on the ground that the impugned judgment is 07/03/2022 (at page 166) does not consider the issue at all, nor is there any reasoning for denial.

2. Issue notice for final disposal, returnable in three weeks.

JUDGE

Digitally signed byRAVIKANT CHANDRAKANT KOLHE Signing Date:16.11.2022 19:01

KOLHE