The Pashmina Co-Op. Housing ... vs Shri Latif M. Kassambhoy And Ors
2022 Latest Caselaw 11662 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1128 OF 1995

 The Pashmina Co-op. Housing Society.                     ....APPELLANT
             V/S
 Shri Latif M. Kassambhoy And Ors.                      ....RESPONDENT

WITH INTERIM APPLICATION NO. 18684 OF 2022 In First Appeal 1128 OF 1995

Subhash Amolakchand Gandhi ....PETITIONER V/S The Pashmina Co-operative Housing Society ....RESPONDENT Ltd., Mumbai

Mr Rahul Soman a/w Mr Amit Mehta , Vinayak Shukla, Hitesh Mishra i/b Amit Mehta , Adv for Appellant

Mr Firdosh Pooniwalla a/w Ms Sangeeta Batheja, Mr Gaurav Thakur, i/b A S Dayal & Assco. , Adv for Respondent No 12 Ms Yogita Deshmukh Chitnis, Adv for Resp No 11

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 15th November, 2022

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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