Manoj Uttam Masalkhamb And Anr vs P. Shiv Shankar, Municipal ...
2022 Latest Caselaw 11581 Bom

Citation : 2022 Latest Caselaw 11581 Bom
Judgement Date : 14 November, 2022

Bombay High Court

Manoj Uttam Masalkhamb And Anr vs P. Shiv Shankar, Municipal ... on 14 November, 2022

Bench: Nitin Jamdar, Sharmila U. Deshmukh

                              k                                   1/1                25 cp 522.22 as.doc




                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CIVIL APPELLATE JURISDICTION

                                                 CONTEMPT PETITION NO.522 OF 2022

                              Manoj Uttam Masalkhamb & Anr.                            ....Petitioners
                                    V/S
                              P.Shiv Shankar
                              Municipal Commissioner & Anr.                       ....Respondents
                                                                    ...
                              Mr. Shikur G. Kudle for the Petitioners.
                              Mrs. R.M. Shinde, AGP for Respondent No.2-State.
                                                                    ...
                                                             CORAM: NITIN JAMDAR &
                                                                       SHARMILA U. DESHMUKH, JJ.

DATE : 14 NOVEMBER 2022.

P.C.:

1 Heard learned Counsel for the Petitioners. Learned Counsel for the

Petitioners states that the judgment and order dated 29 March 2022 passed

by this Court is not complied with. He further submits that the Municipal

Corporation had challenged the order passed by the Division Bench by way

of Special Leave Petition which was also dismissed on 12 July 2022. Yet

order is not been given effect. Issue notice before admission to Respondent

No.1, returnable on 7 December 2022. It is made clear that this is not a

notice for initiation of Contempt proceeding.

2 It is open to the Respondent to take remedial action before the next

date.

(SHARMILA U. DESHMUKH, J.) (NITIN JAMDAR, J.) Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date: katkam 1/1 2022.11.15 16:39:00 +0530