Alimenta S.A vs National Agricultural ...
2022 Latest Caselaw 11580 Bom

                                                                 1-OSS-2659-1984.DOC




 Amol



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION
                               SUIT NO. 2659 OF 1984


 Alimenta SA                                                               ...Plaintiff
       Versus
 National Agricultural Cooperative Marketing
 Federation of India Ltd                                               ...Defendant


 Mr Bomi Patel, with Rashna Khan, Poorva Garg, Simon
      Mascarenhas, i/b Mulla & Mulla & Cragie Blunt & Caroe, for
      the Plaintiff.
 Mr TK Ganju, Senior Advocate, with Shashipal Shankar, Vivek
      Agarwal, for the Defendant.


                               CORAM        G.S. Patel J
                               DATED:       14th November 2022
 PC:-


 1.

Further arguments are concluded.

2. Reserved for judgment.

(G. S. Patel, J)

14th November 2022