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Prashama Shukla And Anr vs Heena Builders And Developers And ...
2022 Latest Caselaw 11579 Bom

Citation : 2022 Latest Caselaw 11579 Bom
Judgement Date : 14 November, 2022

Bombay High Court
Prashama Shukla And Anr vs Heena Builders And Developers And ... on 14 November, 2022
Bench: R. I. Chagla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        COURT RECEIVER REPORT NO. 318 OF 2022
                         In
            SUITS STAMP NO. 1242 OF 2018

 Prashama Shukla And Anr.                    ....PETITIONER
            V/S
 Heena Builders And Developers And 3 Ors. ....RESPONDENT

Declan Fernandez i/b Kuber Wagle for Judgment Debtor

Mihir Shah, Representative of Judgment Debtor, present

Sapana Rachure for Plaintiffs

K.M. Sangani for Kapol Co-operative Bank Ltd

Disha Karambar-Mulgaonkar a/w Priya Rita i/b Disha Karambar and Associates for India Infoline Finance Ltd

Shridhar Dekhale, C.R.present

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 14th November, 2022 P.C. :

S. O. to 21/11/2022 ( at 2.30 pm).

( ASSOCIATE )

Page 1/1

 
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