Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shivam S/O Gajanan Ingle vs Schedule Tribe Caste Certificate ...
2022 Latest Caselaw 11545 Bom

Citation : 2022 Latest Caselaw 11545 Bom
Judgement Date : 14 November, 2022

Bombay High Court
Shivam S/O Gajanan Ingle vs Schedule Tribe Caste Certificate ... on 14 November, 2022
Bench: A.S. Chandurkar, M. W. Chandwani
                              4-CAW-2440-22.odt                                                      1



                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                        NAGPUR BENCH : NAGPUR.

                                                      CIVIL APPLICATION (W) NO.2440 OF 2022 IN
                                                      WRIT PETITION NO. 5650 OF 2021(DECIDED)
                                                                    Shivam Gajanan Ingle
                                                                              vs.
                                          Schedule Tribe Caste Certificate Scrutiny Committee, Amravati through its
                                                            Vice-Chairman/Joint Commissioner.
                              ------------------------------------------------------------------------------------------------
                              Office Notes, Office Memoranda of                                                 Court's or Judge's Order
                              Coram, appearances, Court's Orders
                               or directions and Registrar's order
                              ------------------------------------------------------------------------------------------------------------------------------

                                            Shri P.D.Meghe, Advocate for petitioner.
                                            Shri D.P. Thakre, Additional Government Pleader for respondent nos. 1, 2 and 5.
                                            Shri A.R.Patil, Advocate for respondent nos. 3 and 4.

                                            CORAM :-              A.S.CHANDURKAR AND M. W. CHANDWANI, JJ.

DATE :- NOVEMBER 14, 2022

Perused the application. In paragraph 3 of the judgment dated 19.10.2022 the words "Tukaram Thakur" at page 3/3 shall be corrected to read as "Tukaram Bhat". The corrections be carried out accordingly. The corrected copy be uploaded thereafter.

The civil application is disposed of.

(M. W. CHANDWANI, J.) (A.S.CHANDURKAR, J.)

Andurkar..

Digitally Signed byJAYANT S ANDURKAR Personal Assistant Signing Date:

14.11.2022 16:41

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter