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Jyoti Sachin Nigade vs State Of Maharashtra
2022 Latest Caselaw 11499 Bom

Citation : 2022 Latest Caselaw 11499 Bom
Judgement Date : 11 November, 2022

Bombay High Court
Jyoti Sachin Nigade vs State Of Maharashtra on 11 November, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1433 OF 2022

 Jyoti Sachin Nigade                                       ....APPLICANT
              V/S
 State Of Maharashtra                                   ....RESPONDENT

Mr. Satyvrat Joshi i/by Mr. Nitesh J Mohite for Applicant Mr. M. G. Patil APP for State

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 11th November, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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