Sou.Shakuntala K.Patil And Ors vs Smt.Rakhamabai W/Ohari Ravan And ...
2022 Latest Caselaw 11487 Bom

HRN                                                       10 ca 7876-2000.doc

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

               CIVIL APPLICATION NO.7876 OF 2000
                               IN
                 SECOND APPEAL NO.637 OF 2000

Sou. Shakuntala K. Patil and Ors.                         ... Applicants

        Versus

Smt.Rakhamabai W/o. Hari Ravan and Ors. ... Respondents


                          ....
Mr. Prathamesh Bhargude a/w. Sumit Sonare, for the
Appellants.
None for the Respondents.
                          ....

                                     CORAM : NITIN W. SAMBRE, J.

DATED : 11th NOVEMBER, 2022 P.C.:

1. The appeal is already admitted.

2. Though served none appears for non-applicants in the

application. The applicants are seeking stay to the

execution of the judgment and decree dated 7 th July, 2000

passed by the Additional District Judge.

3. As such, since the second appeal is pending for a

considerable period and the contentions raised in the

HRN 10 ca 7876-2000.doc

application are not controverted as none appeared for non-

applicants.

4. There shall be interim relief in terms of prayer

Clause (aa).

5. Interim application stands allowed, in above terms.

(NITIN W. SAMBRE, J.)