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Vikas Sawhney S/O Jagdish Mohan ... vs Abha Sharma Sawhney W/O Vikas ...
2022 Latest Caselaw 11343 Bom

Citation : 2022 Latest Caselaw 11343 Bom
Judgement Date : 9 November, 2022

Bombay High Court
Vikas Sawhney S/O Jagdish Mohan ... vs Abha Sharma Sawhney W/O Vikas ... on 9 November, 2022
Bench: Amit Borkar
                                                         37-crwp-3814-2022.doc


 VRJ
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            CRIMINAL APPELLATE JURISDICTION

                     WRIT PETITION NO.3814 OF 2022


 Vikas Jagdish Mohan Sawhney                    ... Petitioner
            V/s.
 Abha Sharma Sawhney
 W/O Vikas Sawhney & Ors.                       ... Respondents


 Mr. Niranjan Mundargi i/by Mr. Santosh S. Musale for
 the petitioner.
 Mr. Filji Frederick i/by FF & Associates for respondent
 nos.1 & 2.
 Mr. A.R. Patil, APP for respondent no.3/State.



                               CORAM : AMIT BORKAR, J.
                               DATED     : NOVEMBER 9, 2022
 P.C.:

1. Learned advocate for the petitioner to file affidavit in terms of the judgment of Apex Court in the case of Rajnesh Vs. Neha. Reported in (2021) 2 SCC 324 before the next date.

2. Stand over to 16th November 2022.

(AMIT BORKAR, J.)

 
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