Club Aquaria Enterprises vs Sunny Hospitality
2022 Latest Caselaw 3517 Bom

                                                                                      34-sj-88-2018.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                    SUMMONS FOR JUDGMENT NO.88 OF 2018
                                                   IN
                                  COMMERCIAL SUMMARY SUIT NO.758 OF 2018

                   Club Aquaria Enterprises                                 ...Plaintiff
                             vs.
                   Sunny Hospitality                                        ...Defendant
VISHAL
SUBHASH
PAREKAR            Mr. Rohit Gupta i/b. Mr. Chirag Chanani, for the Plaintiff
                   Mr. Ketan Joshi i/b.Mr. V.V. Mohite, for the Defendant.
Digitally signed
by VISHAL
SUBHASH
PAREKAR
                                              CORAM :     N. J. JAMADAR, J.

Date: 2022.03.30 18:23:15 +0530 DATE : MARCH 30, 2022

P.C.:

1. The counsels for the parties make a joint submission that the

parties are exploring the possibility of amicable resolution of the

dispute.

2. At the request of the counsels for the parties, list on 21st April,

2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1