Appasaheb Bhikaji Gade And Other vs Asmina Faijuddin Shaikh Next ...
2022 Latest Caselaw 3511 Bom

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          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                      927 SECOND APPEAL NO.504 OF 2021
                        WITH CA/12047/2021 IN SA/504/2021

                  APPASAHEB BHIKAJI GADE AND OTHERS
                               VERSUS
                 ASMINA FAIJUDDIN SHAIKH NEXT FRIEND
                OF UNSOND MIND FAIJUDDIN UMRAO SHAIKH

                                       ...
                 Advocate for Appellants : Mr. Kasar Rajendra S.
                                       ...

                                CORAM      : MANGESH S. PATIL, J.

                                DATE       : 30 MARCH 2022

PC :

This is a second appeal by the original defendants who are

satisfied with the dismissal of the suit for perpetual injunction but are

aggrieved by the judgment of the lower appellate court which sets

aside the judgment of the trial court and decreed the suit.

2. Issue notice before admission returnable on 21-06-2022.

[ MANGESH S. PATIL ] JUDGE arp/