Halliburton Technology (India) ... vs Dy Commissioner Of Income Tax ...
2022 Latest Caselaw 3021 Bom

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       MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       2022.03.29
       16:07:33                ORDINARY ORIGINAL CIVIL JURISDICTION
       +0530
                                   WRIT PETITION NO. 1361 OF 2022

             Halliburton Technology (India) Pvt Ltd.                  ....Petitioner
                    V/s.
             Deputy Commissioner of Income Tax
             -Circle 1(1) And ors.                                    ...Respondents

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Mr. Prathamesh Kamath a/w Ms Saloni Manjrekar, Mr. Gaurav Gandhi i/b Mr. Harsh Behany for Petitioner Mr. Suresh Kumar for Respondents

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CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 28th MARCH 2022

P.C. :

1 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

2 Until the next date, no further steps to be taken on the impugned

notice.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav