Bsel Infrastructure Realty Ltd vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2978 Bom

                                                                         os-wpl-9443-22.doc

         Digitally
         signed by       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         DINESH
DINESH   SADANAND            ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND SHERLA
SHERLA   Date:
         2022.03.25
                              WRIT PETITION (L) NO. 9443 OF 2022
         15:25:52
         +0500
                  BSEL Infrastructure Realty Limited                ... Petitioner
                        V/s.
                  Assistant Commissioner of
                  Income Tax Circle 15(1)(2)
                  Mumbai and ors..                                  ... Respondents

                                           ----------------
                  Mr. Devendra H. Jain i/b DHJ Legal for the Petitioner.
                                           ----------------

                                         CORAM :        K.R. SHRIRAM &
                                                        N.R. BORKAR, JJ.

                                         DATE     :     MARCH 25, 2022.

                  P.C.

                  1]      Not on board. Upon mentioning taken on board.


                  2]      Similar petitions have been heard and judgment is

                  reserved.        Therefore,   these   petitions   to    be     listed       on

                  11.04.2022.



                  3]      Until the next date, no further steps to be taken on the

impugned notices issued under Section 148 of Income Tax

Act, 1961.

                                  (N.R. BORKAR, J.)            (K.R. SHRIRAM, J.)




                  Dinesh Sherla                                                               1/1