Ramesh Gangadhar Patil vs The Ex Officiao Chairman ...
2022 Latest Caselaw 2977 Bom

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                   907 CIVIL APPLICATION NO.3756 OF 2016
                   IN WP/3132/2008 WITH WP/3132/2008
                     RAMESH GANGADHAR PATIL
                              VERSUS
          THE EX OFFICIAO CHAIRMAN MAHARASHTRA JEEVAN
                    PRADHIKARAN AND ANOTHER
                                   ...
              Advocate for Applicant : Mr. Bhadekar D. R.
     A for Respondent No.1 : Mr. R. S. Deshmukh (Senior Counsel).
            Advocate for Respondent No.2 : Mr. Vinod Patil.
                                  ...

                               CORAM : R. D. DHANUKA, AND
                                       S. G. MEHARE, JJ.

DATE : 25.03.2022

PER COURT :-

1. Place the matter for hearing of final disposal at 2.30 p.m.

on 20.04.2022.

2. Parties are at liberty to file compilation of documents

and copies of the judgments in support of their rival

contentions.

(S. G. MEHARE, J.) (R. D. DHANUKA, J.)

...

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