Pearl Chesson vs Sean Paul Lawrence
2022 Latest Caselaw 2952 Bom

                                                                           5.ia.1390.20..doc




                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                       INTERIM APPLICATION NO. 1390 OF 2020
                                                       IN
ANJALI
TUSHAR
         Digitally signed by
         ANJALI TUSHAR
         ASWALE
                                        CHAMBER SUMMONS NO. 646 OF 2019
                                                       IN
         Date: 2022.03.24
ASWALE   17:34:14 +0530



                                      EXECUTION APPLICATION NO. 1827 OF 2018
                                                       IN
                                      PERSONAL STATUS APPEAL NO. 147 OF 2011


                           Sean Paul Lawrence                    ..Applicant/Orig. Judgment Debtor
                           IN THE MATTER BETWEEN
                           Pearl Chesson                         ..Orig. Plaintiff/Decree Holder
                                      Vs.
                           Swan Paul Lawrence                    ..Judgment
                                                                Debtor/Orig.Defendant/Respondent




                           Ms.Swati Chaurasia, for the Applicant.
                           Ms.Alisha Pinto, for the Respondent.
                           Mrs. Kavita Ambekar i/c Execution Department is present.


                                                            CORAM:- B. P. COLABAWALLA,J.

DATE :- MARCH 24, 2022.

P. C.:

The time to conduct the enquiry as contemplated under

paragraph 10 of the order dated 4th March, 2020 is extended by a period

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5.ia.1390.20..doc

of eights weeks from today.

2 This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                        ( B. P. COLABAWALLA, J. )




Aswale                                                                page 2 of 2