Tlb Trading Ventures (A ... vs Income Tax Officer Ward-17 (3) (1) ...
2022 Latest Caselaw 2932 Bom

Citation : 2022 Latest Caselaw 2932 Bom
Judgement Date : 24 March, 2022

Bombay High Court

Tlb Trading Ventures (A ... vs Income Tax Officer Ward-17 (3) (1) ... on 24 March, 2022

Bench: K.R. Sriram, N. R. Borkar

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                     1/1                     445.WP-1443-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:49 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                       WRIT PETITION NO.1443 OF 2022
             TLB Trading Ventures                                 ....Petitioner
                         V/s.
             Income Tax Officer Ward - 17(3)(1) & Ors.         ....Respondents
                                            ----
             Mr. Ashwin Jain i/b. Mr. Dharan V. Gandhi for petitioner.
             Mr. A.K. Saxena for respondents - Revenue.
                                            ----
                                                   CORAM : K.R. SHRIRAM &
                                                               N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

1 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

2 Until the next date, no further steps to be taken on the

impugned notice dated 1st June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad